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State of Bihar - Section

Section 24 in The Bihar Panchayat Raj Act, 2006

24. General powers of the Gram Panchayat

- A Gram Panchayat shall have powers to do all acts necessary for or incidental to the carrying out of the functions entrusted, assigned or delegated to it and in particular and without prejudice to the foregoing powers, to exercise all powers specified under this Act.