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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(r) in Coking Coal Mines (Nationalisation) Act, 1972

(r)words and expressions used herein and not defined but defined in the Coal Mines (Conservation, Safety and Development)Act, 1952, (12 of 1952) have the meanings, respectively, assigned to them in that Act;