Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Oilfields (Regulation and Development) Amendment Act, 2025 10. Amendment of section 11. In section 11 of the principal Act, for the word “mine” wherever it occurs, the word “oilfield” shall be substituted.
