Section 2(6) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984
(6)"Local authority" means in relation to local area comprised within the jurisdiction of a Municipal Corporation, the concerned Municipal Corporation and in relation to any other local area, the concerned Municipal Council, [Zilla Praja Parishad] [Substituted by Act No.41 of 2006.], Panchayat Samithi or Gram Panchayat;
