Section 6(3)(c) in The Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(c)take such actions, as it may deem appropriate, keeping in view the facts and circumstances of the case.

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