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[Cites 0, Cited by 0] [Section 1006] [Entire Act]

Bengal Presidency - Subsection

Section 1006(c) in Police Regulations, Bengal , 1943

(c)All fired cases made of paper shall be thoroughly burnt in the presence of the Armed Inspector, who shall certify to that effect in the ammunition account register, noting therein the number thus disposed of and a copy of his certificate shall be reproduced on the next indent for blank ammunition. The metal bases shall be thrown away.