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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(3)The Tribunal shall publish the panel mentioned in sub-rule (1), for general information at least twice in every year, on the 1st January and the 1st July, respectively, and every time any change is effected therein.