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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(xvii) in The Rabindra Bharati Act, 1981

(xvii)to recommend to the Executive Council the dissolution of the Governing Body of an affiliated college, institution or institute, other than a Government College, and pending reconstitution of the Governing Body, the appointment of an Administrator or an ad hoc Governing Body;