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Union of India - Section

Section 95 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

95.

-8102.96A change to sub-heading 8102.95 through 8102.96 from any other heading.
8102.99A change to sub-heading 8102.99 from any other heading.