Allahabad High Court
U.P.S.R.T.C. Through Regional Office ... vs Omkar Singh And Others on 20 October, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 51326 of 2000 Petitioner :- U.P.S.R.T.C. Through Regional Office Etawah And Others Respondent :- Omkar Singh And Others Counsel for Petitioner :- M.M.Sahai Counsel for Respondent :- C.S.C,Piyush Agarwal Hon'ble Umesh Chandra Sharma,J.
None appears for the petitioner even in the revised call.
Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 20.10.2022 Shahroz