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State of Uttar Pradesh - Section

Section 27 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

27. Role of Director of Urban Local Bodies.

- The Director of Urban Local Bodies shall -
(1)control, supervise, exercise general superintendence, monitor the implementation of the scheme by the municipalities,
(2)make periodical inspection of implementation of the scheme at the field level,
(3)review the performance of implementation of the scheme,
(4)issue necessary directives/guidelines to the municipality for effective implementation of the scheme,
(5)conduct scrutiny of annual report submitted by the municipality and issue directives for successful implementation of the scheme,
(6)cause to be made concurrent evaluation of implementation of the scheme,
(7)lease with the State and Central Governments for accomplishing the objectives of the scheme,
(8)act as final authority in the matters referred to by the municipality in connection with the disputes arisen during implementation of the scheme,
(9)discharge any other function entrusted or delegated by the State Government.