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Patna High Court - Orders

Anjan Thakur vs The State Of Bihar on 6 January, 2022

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.8512 of 2020
     ======================================================
1.    Anjan Thakur Son of Umakant Thakur, Resident of Village Birpur, P.S.
      Birpur and District Supaul.
2.   Bhagwan Sah Son of Shanichar Sah Resident of Chandpipar, P.S. Kishanpur
     and District Supaul.
3.   Sunil Kumar Yadav Son of Satyanarayan Yadav Resident of Balzora, Tanha,
     Garhia, P.S. Triveniganj and District Supaul.
4.   Navin Kumar Pahihar @ Navin Kumar Parihast Son of Vidyanand Parihast
     Resident of Shreepur, Near Shreepur Chowk Pratapganj, P.S. Pratapganj and
     District Supaul.
5.   Gajendra Yadav Son of Sitaram Yadav             Resident   of   Patarghati,
     P.S.Triveniganj and District Supaul.
6.   Ranjit Kumar Mandal @ Ranjit KUmar Son of Mahendra Mandal, Resident
     of Koriyapatti West P.S. Jadiya and District Supaul.
7.   Sandeep Kumar Son of Sanjay Kumar Resident of Dhulauli, Bhutali, Malpa.
     P.S. Chautham and Distirct Khagaria.
8.   Prabhash KUmar Son of Buchendra Rayihast. Resident of Auralaha, P.S.
     Triveniganj and District Supaul.
9.   Gajendra Sardar Son of Fanilal Sardar, Resident of Tamkulha, Mahulia, P.S.
     Jadiya Bazar and District Supaul.
10. Md. Taswir Son of Abdul Kuchum, Resident of Village Patarchatti,
    Triveniganj, P.S. Triveniganj and District Supaul.
11. Santosh Kumar Mehta Son of Ashok Kumar Mehta Resident of Village
    Jadiya, P.S. Jadiya and District Supaul.
12. Pankaj Kumar Singh Son of Tuntun Prasad Singh Resident of Village Jadiya,
    P.S. Jadiya and District-Supaul.
13. Md. Akbar Alam Son of Md. Kudus, Resident of Chatarpatti, P.S.
    Triveniganj and District Supaul.
14. Amrendra Mandal Son of Utimlal Mandal Resident of Tamkulha, Mahulia,
    P.S. Jadiya and District Supaul.
15. Nageshwar Kumar @ Nageshwar Kumar Yadav Son of Duli Prasad Yadav
    Residentof Duvihahi Dulari, P.S. Pipra and District Supaul.
16. Amar Kumar Son of Manik Chand Yadav Resident of Piprahari, P.S. Supaul
    and District Supaul.
17. Yashwant Kumar Son of Bijay Yadav Resident of Hardipachchim, P.S.
    Supaul and District Supaul.
18. Md. Kalam Son of Md. Salamat, Resident of Hardi, P.S. Supaul and District
    Supaul.
19. Shakti Kumar Singh Son of Tej Narayan Singh Residen tof Baltharwa, P.S.
    Bhaptiyahi and District Supaul.
20. Mukesh Kumar Sah Son of Lal Bahadur Sah Resident of Shivpuri P.S.
    Kishanpur and District Supaul.
 Patna High Court CWJC No.8512 of 2020(5) dt.06-01-2022
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  21. Ramesh Kumar Yadav Son of Satyanarayan Yadav Resident of Abhuar, P.S.
      Kishanpur and District Supaul.
  22. Surendra Kumar Son of Khusi Lal Resident of Village- Narhi, P.S.
      Kishanpur and District Supaul.
  23. Suman Thakur Son of Bishnu Kant Thakur, Resident of Govindpur, P.S.
      Pratapganj and District Supaul.
  24. Sanjeet Kumar Son of Ram Kumar Yadav Resident of Norha, P.S. Raghopur
      and District Supaul.
  25. Pramod Kumar Mehta Son of Satyadeo Mehta Resident of Gamhariya, P.S.
      Raghopur and District Supaul.
  26. Pappu Kumar Son of Kamleshwari Mehta Resident of Devipur, P.S.
      raghopur and District Supaul.
  27. Raj KUmar Mukhiya Son of Shree Lal Mukhiya, Resident of Koriyapatti,
      P.S. Raghopur and District Supaul.
  28. Sadanand Mehta Son of Ramdhari Mehta Resident of Daulatpur, P.S.
      Raghavpur and District Supaul.
  29. Kameshwar Mandal Son of Raghunandan Mandal, Resident of Harihar, P.S.
      Karjain and District Supaul.
  30. Shashi KUmar Suman Son of Santosh KUmar Suman Resident of Village
      Nirpur, P.S. Chautham and District Khagaria.
  31. Dinesh KUmar Mandal Son of Bhular Mandal Resident of Bishnupur,
      Shiwaram, Baluabazar, P.S. Balua Bazar and District Supaul.
  32. MUkesh Kumar Verma Son of Anant Kumar Verma Resident of Village
      Balbhadrapur, P.S. Birpur and District Supaul.
  33. Pappu Kumar Sanu Son of Sadanand Sah Resident of Kamat Bishnuganj,
      P.S. Chatapur and District Supaul.
  34. Bechan Prasad Yadav Son of Mishri Lal Yadav Resident of Shivnagar, P.S.
      Birpur and District Supaul.
  35. Ramashish Yadav Son of Ayodhi Yadav Resident of Shivnagar, P.S. Birpur
      and District Supaul.
  36. Binod Kumar Paswan Son of Rameshwar Paswan Resident of Balua Bazar,
      P.S. Balua Bazar and District Supaul.
  37. Upendra Kumar Son of Ramdeo Mehta Resident of Malkoshikapur, Mehta
      Tola, P.S. Birpur and District Supaul.
  38. Prabhu Narayan Yadav Son of Bhutay Yadav Resident of JIvra, P.S. Birpur
      and District Supaul.
  39. Amar Kumar Son of Yogendra Mallik Resident of Supaul, P.S. Supaul and
      District Supaul.
  40. Johny Kumar Son of Dinesh Gupta Resident of Khagha, P.S. Mirganj and
      District Purnea.
                                                              ... ... Petitioner/s
                                      Versus
  1. The State of Bihar tthrough Principal Secretary, Department of Electricity
      Energy Department, Government of Bihar.
          Patna High Court CWJC No.8512 of 2020(5) dt.06-01-2022
                                                     3/4




           2.    The North Bihar Power Distribution Company Limited, Vidyut Bhawan,
                 Jawaharlal Nehru Marg, Patna through its Chairman Cum Managing
                 Director.
           3.    The North BIhar Power Distribution Company Limited, Vidyut Bhawan,
                 Jawaharlal Nehru Marg, Patna.
           4.    The Labour Superintendent, Labour Superintendent office, Joint Lanour
                 Bhawan, Supaul.
           5.    The Electrical Executive Engineer, Electricity Supply Division, Supaul.
           6.    The Assistant Engineer (Electrical), Electricity Supply Division, Supaul.
           7.     The Junior Engineer (Electrical), Incharge Power Sub-Station, Electricity
                  Supply Division, Supaul.
                                                                       ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :        Mr. Md. Najmul Hodda Advocate
                 For the Respondent/s    :        Mr .Lalit Kishore (AG)

                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                       ORAL ORDER

5   06-01-2022

The matter is heard via video conferencing due to circumstances prevailing on account of Covid-19 pandemic.

One of the question for consideration in the instant petition is whether petitioners were directly appointed under North Bihar Power Distribution Company Ltd. ( NBPDCL) or through contractor/ agency. Petitioner counsel is hereby, directed to produce copy of the agreement communicated between the contractor/ agency . Further mode of payment made to the petitioners ,materials shall be placed on record before next date of hearing.

List this matter on 03.02.2022.

(P. B. Bajanthri, J) N.K/-

Patna High Court CWJC No.8512 of 2020(5) dt.06-01-2022 4/4 U