Madhya Pradesh High Court
Acit Circle vs Digamber Kumar Jain (Huf) Judgement ... on 29 January, 2014
ITA No.50/2014 29.01.2014
Shri S.A. Dharmadhikari, learned counsel for the appellant. Counsel for the appellant points out that there is one more appeal pending in this Court involving overlapping issue being ITA No.74/2013. However, that appeal has not been listed along with the present appeal in spite of Court's order passed in that case.
Office to ensure that both the appeals are listed together on the next date of hearing.
Be listed on 12.2.2014.
(A.M. Khanwilkar) (Krishn Kumar Lahoti)
Chief Justice Judge
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