Supreme Court - Daily Orders
Cit-Xiii vs Rajinder Kumar on 21 April, 2014
VITEM NO.26 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 6186/2014
(From the judgement and order dated 01/07/2013 in ITA No.65/2013
of The HIGH COURT OF DELHI AT N. DELHI)
CIT-XIII Petitioner(s)
VERSUS
RAJINDER KUMAR Respondent(s)
(With appln(s) for c/delay in filing SLP, c/delay in refiling SLP
and office report)
WITH S.L.P.(C)...CC NO. 6441 of 2014
(With appln(s) for c/delay in filing SLP and office report)
Date: 21/04/2014 These Petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Gourab Banerji, ASG.
Ms. A. Subhashini, Adv.
Ms. Rekha Pandey, Adv.
for Mrs Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 24362-63 of 2013. (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar