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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2)(a) in Delhi Co-operative Societies Act, 1972

(a)he shall at all times have, for purpose of examination, free access to the books, accounts, cash and other properties belonging to or in the custody of the society and may summon any person in possession or responsible for the custody of any such books, accounts, documents, securities, cash or other properties to produce the same, at any place specified by him;