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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(3)(h) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(h)unemployment allowance to persons with disabilities registered with Special Employment Exchange for more than two years and who could not be placed in any gainful occupation ;