Section 73(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)wilfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, valve, pipe, meter or other work or apparatus belonging to the Nigam or a Jal Sansthan; or

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State of Uttar Pradesh - Subsection

Section 73(1)(b) in The U.P. Water Supply and Sewerage Act, 1975