Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5AA] [Entire Act] State of Assam - Subsection Section 5AA(c) in The Assam Urban Areas Rent Control Act, 1972 (c)for the purpose of this section, any certificate granted thereunder shall be conclusive evidence of the facts stated therein".]