Madhya Pradesh High Court
Raju Barkade vs The State Of Madhya Pradesh on 4 May, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 948 of 2015 (RAJU BARKADE Vs THE STATE OF MADHYA PRADESH) Dated : 04-05-2022 Parties through their counsel.
As prayed by Ms. Archana Tiwari, learned counsel for the appellant, list the case after ensuing summer vacation.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
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SWETA SAHU
Date: 2022.05.06
16:31:09 IST