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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Kapura Ram & Ors. vs . State Of H.P. & Ors. on 10 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Kapura Ram & Ors. vs. State of H.P. & Ors.

.

CWP No. 5392 of 2022 a/w CWP No. 5880 of 2022 10.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioners in CWP No. 5392 of 2022.

Mr. Tarunjeet Singh Bhogal, Advocate, for the petitioners in CWP No. 5880 of 2022.

Mr. Ashok Sharma, Advocate General, Mr. Shiv Pal Manhans, Additional Advocate General with Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.

Mr. Nand Lal Chauhan, Advocate, for respondent No.3 in CWP No. 5392 of 2022 and for respondent No.5 in CWP No. 5880 of 2022.

Mr. Sunil Mohan Goel, Advocate, for respondent No.4 in both the petitions.

Mr. Jiya Lal Bhardwaj, Advocate, for the applicants/proposed respondents.

CWP Nos. 773, 1219 of 2010, CWP No. 4679 of 2015, CWP No. 2173 of 2016, CWP No. 1169, 2966 of 2017, CWP No. 4040 of 2021 and CWP No. 5847 of 2022.

Delink.

CWP No. 5392 of 2022 a/w CWP No. 5880 of 2022 Learned counsel for the petitioners prays for and is granted two days' time to amend the petition.

List on 13.10.2022, as prayed for.

CMP No. 14123 of 2022

Issue notice. Mr. Shiv Pal Manhans, learned Additional Advocate General, Mr. Nand Lal Chauhan and Mr. Sunil Mohan Goel, Advocates, appear and waive service of notice on behalf of non-applicants/respondent Nos.1 & 2, 3 and 4, respectively.

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Reply to the application be also filed on or before the .

next date of hearing.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 10, 2022 (Vinod) r ::: Downloaded on - 10/10/2022 20:03:23 :::CIS