Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 20 in The Orissa Finance Service Rules, 1979

20. Departmental examination.

- Every person appointed to Orissa Finance Service Class III shall, during the period of probation or appointment against a vacancy of temporary nature, pass such Departmental Examination as may be prescribed by Government from time to time.Provided that Government may, if they so think fit for reasons to be recorded in writing, exempt any person or class of persons from passing the Departmental examination.