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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(2)(h) in West Bengal Municipal (Building) Rules, 2007

(h)for the purpose of a business building or mercantile building (retail) or an assembly building if it is air-conditioned and the top of the basement is at least 750 mm above ground level :