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State of Madhya Pradesh - Section

Section 46 in The M.P. Extension of Laws Act, 1958

46. The Central Provinces and Berar Special Police Establishment Act, 1947 (XVII of 1947)

Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."