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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(3)(b) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(b)to review, from time to time, the work done in the Universities relating to education, teaching, research and extension education in agriculture, horticulture and forestry with a view to achieving effective co-ordination in the activities of the Universities and to give them suitable guidance and directions;