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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(dd) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(dd)"Short-term Transmission Customer" means a person having contractual right to use the intra-state transmission system for a period up to 1 month by paying transmission charges;