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[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(vi) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(vi)The clear head room for upper sleeper berth shall not be less than 650 millimetre except at the side curves of the roof