Supreme Court - Daily Orders
M.D Salahuddin vs Anil Kumar Sinha on 10 February, 2014
ITEM NO.12 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2013
CC 22275/2013
(From the judgement and order dated 19/06/2013 in MA No.145/2010 of
The HIGH COURT OF PATNA)
M.D SALAHUDDIN Petitioner(s)
VERSUS
ANIL KUMAR SINHA & ORS Respondent(s)
WITH I.A.1 (C/delay in filing SLP)
Date: 10/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. S.B. Sanyal,Sr.Adv.
Mr. Subhro Sanyal,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |