Supreme Court - Daily Orders
Muslim Educational Association vs The University Of Calicut on 14 December, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.10 COURT NO.5 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28121/2018
(Arising out of impugned final judgment and order dated 29-08-2018
in WP(C) No. 25412/2018 passed by the High Court Of Kerala At
Ernakulam)
MUSLIM EDUCATIONAL ASSOCIATION Petitioner(s)
VERSUS
THE UNIVERSITY OF CALICUT & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 14-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Usman Ghani Khan, Adv.
Mr. Radha Shyam Jena, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag along with C.A. No. 364/2005.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.12.14 16:54:49 IST Reason: