Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Central Universities Act, 2009

(j)"Executive Council" means the Executive Council of the University;
(ja)“Gati Shakti Vishwavidyalaya” means the University established under section 3F; [W.E.F 16 August 2022];