Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 106 in Arunachal Pradesh Panchayat Raj Act, 1997

106.

For each constituency, there shall be an electoral roll showing the names of the persons qualified to vote. The electoral shall be prepared in accordance with the provisions of this Act and the rules made thereunder.