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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax ... vs Sahara India Financial Corporation ... on 6 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

       ITEM NO.38                                    COURT NO.4                    SECTION XIV

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9426/2018
       (Arising out of impugned final judgment and order dated 21-07-2017
       in ITA No. 450/2017 passed by the High Court of Delhi At New Delhi)

       THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) 1
       NEW DELHI                                                                    Petitioner(s)

                                                              VERSUS

       SAHARA INDIA FINANCIAL CORPORATION LTD.                                      Respondent(s)

       (FOR ADMISSION and I.R. and IA No.102904/2018-CONDONATION OF DELAY
       IN FILING and IA No.102906/2018-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT and IA No.102905/2018-CONDONATION OF DELAY IN
       REFILING)

       Date : 06-08-2018 This petition was called on for hearing today.

       CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                               HON'BLE MR. JUSTICE ASHOK BHUSHAN

       For Petitioner(s)                     Mr. Vikramjit Banerjee, ASG
                                             Mr. Rupesh Kumar, Adv.
                                             Ms. Vimla Sinha, Adv.
                                             Mr. Shreyash Bhardwaj, Adv.
                                             Mr. Siddhartha Sinha, Adv.
                                             Mrs. Anil Katiyar, AOR

       For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

Issue notice.

To be tagged with Civil Appeal No. 3882/2014 and other connected matters which are coming up for hearing on 4.09.2018.

The petitioner shall ensure that the respondent is served before the next date of hearing.

Signature Not Verified

Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.08.07
11:56:36 IST
Reason:




       (SUSHIL KUMAR RAKHEJA)                                                        (RAJINDER KAUR)
            AR-CUM-PS                                                                 BRANCH OFFICER