Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Sahara India Financial Corporation ... on 6 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.38 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9426/2018
(Arising out of impugned final judgment and order dated 21-07-2017
in ITA No. 450/2017 passed by the High Court of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) 1
NEW DELHI Petitioner(s)
VERSUS
SAHARA INDIA FINANCIAL CORPORATION LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.102904/2018-CONDONATION OF DELAY
IN FILING and IA No.102906/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.102905/2018-CONDONATION OF DELAY IN
REFILING)
Date : 06-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Rupesh Kumar, Adv.
Ms. Vimla Sinha, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mr. Siddhartha Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be tagged with Civil Appeal No. 3882/2014 and other connected matters which are coming up for hearing on 4.09.2018.
The petitioner shall ensure that the respondent is served before the next date of hearing.
Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.08.07 11:56:36 IST Reason: (SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER