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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Goa - Subsection

Section 59(4) in Goa Prisons Rules, 2006

(4)All property taken from prisoners under sub-rule (3) shall be dealt with as may be provided for under the rules for the time being in force pertaining to prisoners' property and documents.Note. - Prisoners may be allowed on request to the Superintendent to wear or use in the prison the sacred thread known as "Janwa" or "Janoi" or cloth known as "Sowla", or an undergarment known as "Sadra", and the thread known as "Kasti" or "Ling" wrapped in a piece of cloth or kept in a silver box suspended round the neck (provided it is capable of being examined against misuse), Scapulars, rosaries, comb, iron bangles and "Kirpan" not more than 0.0371 metres in length worn by Sikhs and "Kumkum" and bangles (for women prisoners).