Gujarat High Court
Navsari Cotton & Silm Mills Ltd vs Esic Corporation Thr' Recovery Officer ... on 9 December, 2005
Author: K.S. Jhaveri
Bench: Ks Jhaveri
SCA/21259/2005 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 21259 of 2005
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NAVSARI COTTON & SILM MILLS LTD. - Petitioner(s)
Versus
ESIC CORPORATION THR' RECOVERY OFFICER & 1 - Respondent(s)
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Appearance :
MR AK CLERK for Petitioner(s) : 1,
MR HEMANT S SHAH for Respondent(s) : 1,
NOTICE SERVED BY DS for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE KS JHAVERI
Date : 09/12/2005
ORAL ORDER
Rule returnable on 22/02/2006. The parties will complete their pleadings by the returnable date. The stay order granted by this Court will continue till 22/02/2006.
(K.S. JHAVERI,J.) Suresh *