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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(3) in Rajasthan State Dental Council Rules, 2008

(3)The Registrar shall be the ex-office secretary of the Executive Committee and any other Committee set up by the Council. He shall participate in the discussions but shall not function as a member of the committees whether by way of voting or otherwise.