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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(24) in The Gujarat University Act, 1949

(24)
(a)to control and co-ordinate the activities of, and to give financial aid to, affiliated colleges and recognized and approved institutions, and
(b)to regulate the fees to be paid by the students in affiliated colleges, and recognized and approved institutions;