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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(g) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(g)'Extra Neutral Alcohol' means the alcoholic liquid obtained by redistilling spirits and having the specifications prescribed in these rules.