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Union of India - Section

Section 5 in Lokpal (Complaint) Rules, 2020

5. I state that before filing this complaint I have collected and presented the information and supporting evidence to the best of my knowledge, ability and capacity which are relevant in support of the allegations of corruption against the concerned public servant and I further confirm that I have not concealed any data / material / information in this complaint.

Solemnly affirmed at .....................this................day of.............20..........DeponentVerificationI............................... the above named deponent do hereby verify that the contents of the aforesaid paragraphs 1 to 5 are true and correct to the best of my knowledge and belief and nothing is concealed therefrom.Verified at..................this................day of .................20...............Deponent