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State of Uttar Pradesh - Section

Section 7 in The U.P. Bhoodan Yagna Act, 1952

7. Duties of the Committee.

(1)It shall be the duty of the Committee to administer all lands vested in it for the benefit of the Bhoodan Yagna.
(2)The Committee shall for the purpose of Bhoodan Yagna perform such other functions and possess such other powers as may be necessary in respect of such land.