Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 35 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973 35. [ Correspondence Course Admission Examination Board, Bhopal, Madhya Pradesh.] [Inserted by Notification No. F-l(A)l-83-R-3-IV, dated 3-9-1983.]
