Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Tamilnadu - Section Section 22 in Tamil Nadu Panchayats Act, 1994 (22)"Panchayat Development Block" means the area declared by the Government, from time to time, to be a Panchayat Development Block for the purpose of this Act;
