Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 72 in Rajasthan Registration Rules, 1955 72. Documents entered in Book No. 1. - The entries in indexes respecting all documents entered in file book No. 1 shall be made in red ink. so that if may be apparent that the document has only been filed in the District Registrar's or Sub-Registrar's Office.Subsidiary Books
