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State of Madhya Pradesh - Section

Section 52 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

52. Salaries of teachers paid by Vishwavidyalaya.

- The payment of salaries to the teachers of the Vishwavidyalaya paid by the Vishwavidyalaya shall be in accordance with scales fixed by the Executive Council by Ordinance with the prior approval of the State Government