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State of Punjab - Section

Section 45 in The Punjab Chaukidara Rules

45.

Nothing contained in these rules shall be construed to prevent any person from being prosecuted under any Regulation or Act of any offence made punishable by these rules or from being liable under any Regulation or Act to any other or higher penalty or punishment that is provided for such offence by these rules; provided that no person shall be punished twice for the same offence.