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[Cites 0, Cited by 18] [Entire Act]

State of Tamilnadu - Section

Section 19 in The Tamil Nadu Co-Operative Societies Act, 1983

19. Co-operative Unions.

- There shall be a co-operative union for the State of Tamil Nadu called "Tamil Nadu Co-operative Union Limited", and as many District Co-operative Unions as may be deemed necessary for a district or part thereof.