Gujarat High Court
State Of Gujarat vs Manish Sureshbhai Soni & 3 - Opponent(S) on 22 October, 2008
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi
CR.A/76120/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 761 of 2008
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STATE OF GUJARAT - Appellant(s)
Versus
MANISH SURESHBHAI SONI & 3 - Opponent(s)
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Appearance :
Mr.K.P. RAVAL, ADDL PUBLIC PROSECUTOR for Appellant(s) : 1,
None for Opponent(s) : 1 - 4.
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CORAM : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
and
HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 22/10/2008
ORAL ORDER (Per : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI)
Appeal is admitted. Issue bailable warrant against each of the accused in the sum of Rs.5,000/- (Rupees five thousand only).
(RAVI R. TRIPATHI, J.) (RAJESH H. SHUKLA, J.) karim HC-NIC Page 1 of 1 Created On Thu Oct 15 02:39:50 IST 2015