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[Cites 0, Cited by 0] [Section 30A] [Entire Act]

State of West Bengal - Subsection

Section 30A(b) in Kolkata Municipal Corporation Act, 1980

(b)such other documents relating to development programmes of the Corporation as may be notified by the State Government. (2) The manner of publication under sub-section (1) shall be such as may be Prescribed]