Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16A(l) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(l)the procedure and the manner regarding the export from the State and the sale outside the State of the timber of specified trees or any species thereof in respect of which declaration has been made under section 16-A.