Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2B)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2B)(b) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970 (b)such amounts as the Central Government may, after consultation with the Reserve Bank, contribute to such paid-up capital;