Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Jammu-Kashmir - Subsection Section 18(1)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018 (a)in accordance with the terms of the agreement for sale or, as the case may be, duly completed by the date specified therein ; or