Delhi High Court - Orders
S K Goel vs Dvb Employees Terminal Fund Trust ... on 2 November, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~33 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 170/2019
S K GOEL ..... Appellant
Through: Mr. Keshav Pratap Singh, Adv.
versus
DVB EMPLOYEES TERMINAL
FUND TRUST (DELETED) & ANR ..... Respondents
Through: Mr. Manish Kumar Srivastava
and Mr. Aaditya Mishra, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 02.11.2022
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Renotify on 12th April 2023 for disposal.
C.HARI SHANKAR, J NOVEMBER 2, 2022 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:03.11.2022 14:27:06