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Delhi High Court - Orders

S K Goel vs Dvb Employees Terminal Fund Trust ... on 2 November, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~33 (Appellate)
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      RSA 170/2019
                          S K GOEL                                   ..... Appellant
                                             Through:     Mr. Keshav Pratap Singh, Adv.

                                             versus

                          DVB EMPLOYEES TERMINAL
                          FUND TRUST (DELETED) & ANR           ..... Respondents
                                       Through: Mr. Manish Kumar Srivastava
                                       and Mr. Aaditya Mishra, Advs.
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             ORDER

% 02.11.2022

1. Owing to paucity of time, it is not possible to take up this matter today.

2. Renotify on 12th April 2023 for disposal.

C.HARI SHANKAR, J NOVEMBER 2, 2022 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:03.11.2022 14:27:06